Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 13 in West Bengal Municipal Service Commission Act, 2018 13. Validation. - The proceedings of the Commission shall not be invalidated by reasons of any vacancy in the office of the Chairman or any other Member.
