Supreme Court - Daily Orders
Bhupinder Singh vs Unitech Ltd on 16 September, 2025
Author: Surya Kant
Bench: Surya Kant
ITEM NOS. 30 + 18 COURT NO.2 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).10856/2016
BHUPINDER SINGH Appellant(s)
VERSUS
UNITECH LTD. & ORS. Respondent(s)
(IA No. 163948/2023 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
198813/2024 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 35064/2025 -
APPROPRIATE ORDERS/DIRECTIONS, IA No. 77795/2022 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 9000/2025 - APPROPRIATE ORDERS/
DIRECTIONS, IA No. 6512/2021 - APPROPRIATE ORDERS/DIRECTIONS, IA
No. 50055/2023 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 219762/2023
- APPROPRIATE ORDERS/DIRECTIONS, IA No. 9494/2022 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 28098/2023 - APPROPRIATE ORDERS/
DIRECTIONS, IA No. 210625/2023 - APPROPRIATE ORDERS/DIRECTIONS, IA
No. 158534/2024 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 784/2025 -
APPROPRIATE ORDERS/DIRECTIONS, IA No. 116432/2021 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 103040/2022 - APPROPRIATE ORDERS/
DIRECTIONS, IA No. 171200/2023 - APPROPRIATE ORDERS/DIRECTIONS, IA
No. 39966/2024 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 116163/2021
- APPROPRIATE ORDERS/DIRECTIONS, IA No. 241599/2024 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 39936/2021 - APPROPRIATE ORDERS/
DIRECTIONS, IA No. 77813/2022 - APPROPRIATE ORDERS/DIRECTIONS, IA
No. 164059/2023 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 268511/2023
- APPROPRIATE ORDERS/DIRECTIONS, IA No. 54013/2025 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 34018/2025 - CLARIFICATION/DIRECTION, IA
No. 172559/2025 - CLARIFICATION/DIRECTION, IA No. 15231/2025 -
CLARIFICATION/DIRECTION, IA No. 158535/2024 - EXEMPTION FROM FILING
O.T., IA No. 9002/2025 - EXEMPTION FROM FILING O.T., IA No.
39884/2021 - INTERVENTION APPLICATION, IA No. 77802/2022 -
INTERVENTION APPLICATION, IA No. 268510/2023 - INTERVENTION
APPLICATION, IA No. 237540/2023 - INTERVENTION APPLICATION, IA No.
77794/2022 - INTERVENTION APPLICATION, IA No. 34140/2025 -
INTERVENTION APPLICATION, IA No. 84255/2020 - INTERVENTION
APPLICATION, IA No. 126367/2022 - INTERVENTION APPLICATION, IA No.
73989/2024 - INTERVENTION APPLICATION, IA No. 103038/2022 -
INTERVENTION APPLICATION, IA No. 168870/2023 - INTERVENTION
APPLICATION, IA No. 1257/2024 - INTERVENTION APPLICATION, IA No.
9001/2025 - INTERVENTION/IMPLEADMENT, IA No. 29915/2021 -
INTERVENTION/IMPLEADMENT, IA No. 93141/2023 - INTERVENTION/
IMPLEADMENT, IA No. 171096/2024 - INTERVENTION/IMPLEADMENT, IA No.
35061/2025 -
Signature Not Verified
INTERVENTION/IMPLEADMENT, IA No. 8716/2025 -
INTERVENTION/IMPLEADMENT, IA No. 184692/2025 - INTERVENTION/
Digitally signed by
NITIN TALREJA
Date: 2025.09.24
IMPLEADMENT, IA No. 171194/2025 - INTERVENTION/IMPLEADMENT, IA No.
16:02:41 IST
Reason:
116430/2021 - INTERVENTION/IMPLEADMENT, IA No. 156817/2025 -
INTERVENTION/IMPLEADMENT, IA No. 54018/2025 - INTERVENTION/
1
IMPLEADMENT, IA No. 198814/2024 - INTERVENTION/IMPLEADMENT, IA No.
31501/2025 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS
/ANNEXURES, IA No. 11531/2025 - PERMISSION TO FILE APPLICATION FOR
DIRECTION, IA No. 210624/2023 - RECALLING THE COURTS ORDER, IA No.
268172/2024 - RECALLING THE COURTS ORDER and IA No. 271490/2024 -
RECOVERY OF THE AMOUNT)
WITH
C.A. No. 2511-2526/2017 (XVII-A)
(FOR ON IA 1/2017, IA No. 113474/2025 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 78083/2020 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 127956/2018 - CLARIFICATION/DIRECTION, IA
No. 39719/2018 - INTERVENTION/IMPLEADMENT, IA No. 113301/2025 -
INTERVENTION/IMPLEADMENT, IA No. 46855/2018 - PERMISSION TO APPEAR
AND ARGUE IN PERSON and IA No. 39720/2018 - PERMISSION TO APPEAR
AND ARGUE IN PERSON)
SLP(Crl) No. 5978-5979/2017 (II-D)
(IA No. 130302/2025 - APPROPRIATE ORDERS/DIRECTIONS, IA No.
59505/2021 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 130217/2025 -
APPROPRIATE ORDERS/DIRECTIONS, IA No. 42065/2021 - APPROPRIATE
ORDERS/DIRECTIONS, IA No. 51000/2023 - APPROPRIATE ORDERS/
DIRECTIONS, IA No. 115357/2022 - APPROPRIATE ORDERS/DIRECTIONS, IA
No. 60286/2021 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 183557/2025
- APPROPRIATE ORDERS/DIRECTIONS, IA No. 59412/2021 - CLARIFICATION/
DIRECTION, IA No. 104330/2023 - CLARIFICATION/DIRECTION, IA No.
104324/2023 - CLARIFICATION/DIRECTION, IA No. 35047/2021 -
CLARIFICATION/DIRECTION, IA No. 64922/2021 - EXEMPTION FROM FILING
AFFIDAVIT, IA No. 138307/2017 - INTERVENTION APPLICATION, IA No.
60284/2021 - INTERVENTION APPLICATION, IA No. 107245/2017 -
INTERVENTION APPLICATION, IA No. 107233/2017 - INTERVENTION
APPLICATION, IA No. 106004/2017 - INTERVENTION APPLICATION, IA No.
23473/2021 - INTERVENTION APPLICATION, IA No. 26898/2020 -
INTERVENTION APPLICATION and IA No. 26890/2020 - INTERVENTION
APPLICATION)
C.A. No.17008-17011/2017 (XVII-A)
(IA No. 59997/2020 - CLARIFICATION/DIRECTION, IA No. 175609/2019 -
CLARIFICATION/DIRECTION and IA No. 6057/2023 - MODIFICATION OF
COURT ORDER)
SLP(C) No.12667/2018 (XVII-A)
(IA No. 112969/2025 - WITHDRAWAL OF CASE/APPLICATION)
WITH
ITEM NO. 18
Civil Appeal No(s). 2496-2497/2020
(IA No. 49393/2024 - APPLICATION FOR TAGGING/DETAGGING, IA No.
103106/2020 - APPROPRIATE ORDERS/DIRECTIONS, IA No. 48752/2020 –
CLARIFICATION/DIRECTION, IA No. 257276/2024 - DELETING THE NAME OF
PETITIONER/RESPONDENT, IA No. 38349/2020 - EXEMPTION FROM FILING
2
C/C OF THE IMPUGNED JUDGMENT, IA No. 222764/2023 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES AND IA No. 210567/2023 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 16-09-2025 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE JOYMALYA BAGCHI
For Appellant(s) : Mr. Deepak Goel, AOR
Mr. Kumar Kartikay, Adv.
Ms. Neelu Sharma, Adv.
Ms. Alka Goyal, Adv.
Ms. Ranjeeta Rohatgi, AOR
Mr. Arjun Prasad Sinha, Adv.
Mr. Saurav Kumar, Adv.
Mr. Mudit Talesara, Adv.
Mr. Samarth Talesara, Adv.
Mr. Ajay Kumar Talesara, AOR
Mr. Pawanshree Agrawal, AOR
Ms. Aakriti Goel, Adv.
Ms. Kamana Divya Sree, Adv.
Ms. Priyanjali Singh, AOR
Mr. N. Venkatraman, A.S.G.
Ms. Anubha Agrawal, AOR
Petitioner-in-person
Mr. Siddharth Mridul, Sr. Adv.
Mr. Adnan Siddiqui, Adv.
Mr. Sudarshan Ranjan, AOR
Ms. Madhurima Mridul, Adv.
Ms. Minnat Ullah, Adv.
Mr. Deepak Chhikara, Adv.
Mr. Shrey Sashai, Adv.
Mr. Sohil Batra, Adv.
Mr. Shikhil Shiv Suri, Sr. Adv.
Mrs. Madhu Suri, Adv.
Ms. Jyoti Suri, Adv.
Ms. Ishita Ahuja, Adv.
Mr. Vibhor Choudhary, Adv.
Mr. Deva Vrat Anand, Adv.
Mr. T. R. B. Sivakumar, AOR
For Respondent(s) :Mr. Pawanshree Agrawal, AOR
Ms. Aakriti Goel, Adv.
3
Ms. Kamana Divya Sree, Adv.
Mr. N. Venkatraman, A.S.G.
Ms. Anubha Agrawal, AOR
Mr. K.M. Nataraj, A.S.G.
Mr. Mukesh Kumar Maroria, AOR
Mr. Siddhant Kohli, Adv.
Mr. Anuj Srinivas Udupa, Adv.
Mr. Chinmayee Chandra, Adv.
Mr. Annirudh Sharma-ii, Adv.
Ms. Suhashini Sen, Adv.
Mr. Lokesh Sinhal, Sr. A.A.G.
Mr. B.k. Satija, A.A.G.
Mr. Samar Vijay Singh, AOR
Mr. Nikunj Gupta, Adv.
Ms. Sabarni Som, Adv.
Ms. Aakanksha, Adv.
Mr. Sarthak Arya, Adv.
Mr. Aman Dev Sharma, Adv.
Ms. Soumyadeep Chatterjee, Adv.
Ms. Ishika Gupta, Adv.
Ms. Seema Sindhu, Adv.
Ms. Kirti, Adv.
Ms. Karishma Malani, Adv.
Ms. Aarti Harish Bhandari, Adv.
Mr. Surajit Basu, Adv.
Mr. Nikhil Nayyar, Sr. Adv.
Ms. Pritha Srikumar Iyer, AOR
Mr. Naveen Hegde, Adv.
Ms. Mansi Binjrajka, Adv.
Ms. Anwesha Singh, Adv.
Mr. Brijesh Kumar Tamber, AOR
Mr. Rakesh Mittal, Adv.
Ms. Yamini Mittal, Adv.
Mr. D. Abhinav Rao, AOR
Mr. Ajay Harshana, Adv.
Mr. Ravi Prakash Mehrotra, Sr. Adv.
Mr. Kaushik Choudhury, AOR
Mr. Akarsh Garg, Adv.
Mr. Shaantanu Jain, Adv.
Mr. Yudhisthir Bhardwaj, Adv.
Mr. Archit Gupta, Adv.
Ms. Rupali Sharma, Adv.
Mr. Saksham Garg, Adv.
Mr. Subhan Shankar Gogoi, Adv.
Mr. Jyotirmoy Chatterjee, Adv.
4
Mr. Sudhir Kulshreshtha, AOR
Mr. A.S. Nadkarni, Sr. Adv.
Mr. Aman Gupta, AOR
Mr. Anup Kashyap, Adv.
Mr. Akarsh Pandey, Adv.
Mr. Divyam Kandhari, Adv.
Mr. Vikas Kumar, AOR
Mr. Gopal Jha, AOR
Mr. N K Sharma, Adv.
Mr. Amrish Kumar, AOR
Mr. Praveen Agrawal, AOR
Mr. Challa Kodandaram, Sr. Adv.
Mr. Pramod Kumar Bajaj, Adv.
Mr. Y. Raja Gopala Rao, AOR
Mr. Dhuli Gopi Krishna, Adv.
Mr. Akshay Singh, Adv.
Ms. Sanjana Jain, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Manoj K. Mishra, AOR
Mr. Umesh Dubey, Adv.
Ms. Madhulika, Adv.
Mr. Anand Kumar Rai, Adv.
Mr. Radeesh Kumar Mt, Adv.
Mr. Amulya Dev Mishra, Adv.
Mr. Prithvi Pal, AOR
Mr. Manoj Jain, Adv.
Mr. Bhupinder Yadav, Adv.
Ms. Divya Roy, AOR
Mr. Rajat Sehgal, AOR
Mr. Mohit D. Ram, AOR
Mr. Ilin Saraswat, Adv.
Ms. Ilma Saifi, Adv.
Mrs. Poonam Seth, Adv.
Ms. Zainab Sikander Saiyed, Adv.
Mrs. Anita Rani Sharma, Adv.
Mr. M. M. Kashyap, AOR
Mr. Rajiv Kumar Choudhry, AOR
Mr. Sanjay Kumar Tyagi, AOR
5
Mr. Saurabh Upadhyay, Adv.
Ms. Hardikaa Kalia, Adv.
Mr. Sushant Harit, Adv.
Ms. Sandhya Gupta, Adv.
Mr. Sachin Gupta, Adv.
Mr. Raj Kamal, AOR
M/S. Karanjawala & Co., AOR
Mr. Ravi Panwar, AOR
Mr. Ujjal Banerjee, AOR
Mr. Atishi Dipankar, AOR
Ms. Amrita Sarkar, AOR
Mr. Devendra Singh, AOR
Mr. Anand Pratap Singh, Adv.
Mr. Prem Prakash, AOR
Mr. Dhananjai Jain, AOR
Ms. Sujata Kurdukar, AOR
Mr. Karan Batura, AOR
Mr. Akshat Shrivastava, AOR
Mr. Anil Karnwal, Adv.
Mr. Sanjeev Bhardwaj, Adv.
Mr. Karunakar Mahalik, AOR
Mr. Ranjit Kumar Sharma, AOR
Ms. Charu Mathur, AOR
Mr. Vivek Gupta, AOR
Mr. Karan Bharihoke, AOR
M/S. Devasa & Co., AOR
Mr. B. Singh, Adv.
Mr. Kumar Mihir, AOR
Mr. Athul Joseph, Adv.
Mr. Sumit R. Sharma, AOR
Mr. Anand Sukumar, Adv.
Mr. Bhupesh Kumar Pathak, Adv.
Mrs. Ruche Anand, Adv.
Ms. Meera Mathur, AOR
Mr. Nitin Saluja, AOR
Mr. Ajay Tewari, Sr. Adv.
Mr. Aman Raj Gandhi, AOR
Mr. Parthasarathy Bose, Adv.
Ms. Lavina Bhargava, Adv.
Ms. Astha Tyagi, AOR
Mr. Bharat Bhushan, AOR
6
Mr. Siddhartha Sinha , AOR
Mr. Jeetender Gupta, AOR
Mr. Shree Prakash Sinha, Adv.
Mr. Rakesh Mishra, Adv.
Ms. Asmita, Adv.
Ms. Trishla Kumari, Adv.
Mr. Shekhar Kumar, AOR
Mr. Ravi Tyagi, AOR
Mrs. Kirti Renu Mishra, AOR
Mr. Karan Batura, AOR
M/s. Cyril Amarchand Mangaldas, AOR
Mr. Akarsh Garg, Adv.
Mr. Archit Gupta, Adv.
Mr. Siddharth Jain, AOR
Ms. Aakanksha Nehra, Adv.
Ms. Nidhi Mohan Parashar, AOR
Mr. Vikrant Kumar, Adv.
Mr. Ranbir Singh Yadav, AOR
Mr. Prateek Yadav, Adv.
Ms. Shivika Nehra, Adv.
Ms. Anzu K. Varkey, Adv.
Mr. Yogesh Yadav, Adv.
Ms. Nandini Tripathy, Adv.
Ms. Latika Rao, Adv.
Mr. Prabhat Pachauri, Adv.
Mr. Shashibhushan P. Adgaonkar, AOR
Ms. Madhurima Tatia, AOR
Mr. Rajendra Mal Tatia, Adv.
Mr. Gp. Capt. Karan Singh Bhati, AOR
Mr. Archit Upadhayay, AOR
Ms. Shwetal Shepal, Adv.
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Shrirang B. Varma, Adv.
Mr. Preshit Vilas Surshe, AOR
Mr. Rajesh Kumar Chaurasia, AOR
Ms. Misha Rohatgi, AOR
Mr. Sandeep Devashish Das, AOR
Mr. Amit Agrawal, AOR
Mr. Kumar Anurag Singh, Adv.
Ms. Tulika Mukherjee, AOR
7
Mr. Zain A. Khan, Adv.
Mr. Dev Aaryan, Adv.
Mr. D.P. Singh, Sr. Adv.
Ms. Awantika Manohar, AOR
Mr. Anirudh Singh, Adv.
M/s. Tas Law, AOR
Ms. Manjula Gupta, AOR
Mr. Prem Sunder Jha, Adv.
Mr. Devansh Agarwal, Adv.
Mr. Pranav Raina, Adv.
Mrs. B. Sunita Rao, AOR
Ms. Rakhi Ray, AOR
Mr. Sujoy Chatterjee, AOR
Mr. Sureshan P., AOR
Mr. Shashank Singh, AOR
Mr. Md. Umar Iqbal Khan, Adv.
Ms. A.anisha, Adv.
Mr. Rubi Kumari, Adv.
Mr. Rajesh Singh, AOR
Mr. Amit Kumar Chawla, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. Akhileshwar Jha, Adv.
Mr. Mahi Pal Singh, Adv.
Mr. Varun Varma, Adv.
Ms. Shreya Jha, Adv.
Ms. Charanjeet Sidhu, Adv.
Ms. Swati Vishan, Adv.
Ms. Manisha Chawla, Adv.
Ms. Niharika Dwivedi, Adv.
Mr. Shubham Rajhans, Adv.
Mr. Ishank Ranjan, Adv.
Mr. Prakhar Shukla, Adv.
Mr. Javed Raza, Adv.
Mr. Abhishek Sharma, Adv.
Ms. Arushi, Adv.
Mr. Dalip Kumar, Adv.
Mr. Jatin Malik, Adv.
Mr. Abhishek Yadav, Adv.
Mr. Aditya Singh-1, AOR
Mr. Syed Jafar Alam, AOR
M/s. Av Global Chambers, AOR
Mr. Siddharth Batra, AOR
Mr. Arjun Singh Bhati, AOR
8
Ms. Mumtaz Bhalla, AOR
Ms. Prapti Allagh, Adv.
Mrs. Geetha Kovilan, AOR
Mr. Sunil Kumar Verma, AOR
Mr. Ankolekar Gurudatta, AOR
Mr. Rajan Chawla, AOR
Ms. Mrinal Gopal Elker, AOR
Mr. Vishal Arun, AOR
Mr. Samir Malik, AOR
Ms. Nikita Choukse, Adv.
Mr. Tushar Mathur, Adv.
Mr. Kausar Raza Faridi, AOR
Mr. Fuzail Ahmad Ayyubi, AOR
Mr. Ibad Mushtaq, Adv.
Ms. Akanksha Rai, Adv.
Ms. Gurneet Kaur, Adv.
Mr. S. Rajappa, AOR
Mr. R Gowrishankar, Adv.
Ms. G Dhivyasri, Adv.
Ms. Niharika Ahluwalia, AOR
Mr. Roopansh Purohit, AOR
Mr. Sharanagouda Patil, Adv.
Mrs. Supreeta Sharanagouda Patil, AOR
Mr. Jyotish Pandey, Adv.
Mr. Yash S Tiwari, Adv.
M/s. S-legal Associates, AOR
Mr. T. Mahipal, AOR
Mr. Aditya Parolia, Adv.
Mr. Akshay Srivastava, AOR
Mr. Vivek Kumar, Adv.
Mr. Somanatha Padhan, AOR
Mr. Akash Kakade, Adv.
Ms. Charu Ambwani, AOR
Mr. Aditya Singh, AOR
Ms. Shagun Matta, AOR
Ms. Manisha Ambwani, AOR
Dr. Vinod Kumar Tewari, AOR
Mr. Pramod Tiwari, Adv.
Mr. Vivek Tiwari, Adv.
9
Mr. Bhoopesh Pandey, Adv.
Ms. Priyanka Dubey, Adv.
Mr. Jitesh Sharma, Adv.
Ms. Saumya Mishra, Adv.
Mr. D N Dubey, Adv.
Mr. Jagadish Kumar Jha, Adv.
Mr. Ravi Prakash, Sr. Adv.
Ms. Jasmine Damkewala, AOR
Mr. Sidhartha Barua, Adv.
Mr. Praful Jindal, Adv.
Ms. Vaishali Sharma, Adv.
Mr. Divyam Khera, Adv.
Mr. Rajesh Kumar Gautam, AOR
Mr. Anant Gautam, Adv.
Mr. Deepanjal Choudhary, Adv.
Mr. Dinesh Sharma, Adv.
Ms. Likivi Jakhalu, Adv.
Mr. Rishi Chauhan, Adv.
Mr. Hanu Parashar, Adv.
Ms. Azal Aekram, Adv.
Mr. Suryaprakash V. Raju, A.S.G.
Mr. Raja Thakre, A.S.G.
Mr. Zoheb Hussain, Adv.
Mr. Annam Venkatesh, Adv.
Mr. Vivek Gurnani, Adv.
Mr. Hitarth Raja, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Prakhar Bharadwaj, Adv.
Ms. Aakriti Mishra, Adv.
Ms. Anushka Gupta, Adv.
Ms. Shradha Deshmukh, Adv.
Mr. Chinmayee Chandra, Adv.
Mr. Siddhant Kohli, Adv.
Mr. Rajan Kumar Chourasia, Adv.
Mr. Ishaan Sharma, Adv.
Mr. Sudarshan Lamba -aor, Adv.
Mr. Arup Banerjee, AOR
Mr. Yashraj Singh Bundela, AOR
Mr. Shashwat Parihar, Adv.
Dr. Surender Singh Hooda, AOR
Mr. M.S. Yadav, Adv.
Mr. Ashok Tobria, Adv.
Mr. S.y. Usmani, Adv.
Mr. Sahil Kaushik, Adv.
Mr. Mayank Yadav, Adv.
10
Mr. Sachin Soni, Adv.
Mr. Vivek Narayan Sharma, AOR
Mr. Abdul Azeem Kalebudde, AOR
Mr. Ray Vikram Nath, Adv.
Mrs. Taherabi Kalebudde, Adv.
Mr. Thomas Oommen, AOR
Mr. Sanjeev Gupta, Adv.
Mr. Shambhu Nath Singh, Adv.
Ms. Bhanu Kapoor, Adv.
Mr. Uttam Kumar, Adv.
Ms. Aswathi M.k., AOR
Mr. Ravindra Kumar, Sr. Adv.
Mr. Sameer Jain, Adv.
Mr. Suvigya Awasthy, Adv.
Mr. Vivek Joshi, Adv.
Mr. Deepesh Raj, Adv.
Mr. Shubham Kashyap, Adv.
Mr. Soayib Qureshi, AOR
Mr. Gaurav Goel, AOR
Mr. D. L. Chidananda, AOR
Mr. Rahul Kumar, Adv.
Mr. Navneet Sarin, Adv.
Mr. Vishesh Kumar, Adv.
Mr. Dharmendra Kumar, Adv.
Mr. Jay Kishor Singh, AOR
Mr. Raktim Gogoi, Sr. Adv.
Mrs. Sudha Gupta, AOR
Mr. Aditya Malhotra, Adv.
Mr. Prateek Gupta, Adv.
Mr. Umang Chopra, Adv.
Mr. Karan Malhotra, Adv.
Mr. Arjun Harkauli, AOR
Ms. Preeti Singh, AOR
Mr. Siddharth, AOR
Ms. Rohini Prasad, AOR
Mr. A. Venayagam Balan, AOR
Mr. Ravi Prakash Mehrotra, Sr. Adv.
Mr. Kaushik Choudhury, AOR
Mr. Akarsh Garg, Adv.
Mr. Shaantanu Jain, Adv.
Mr. Yudhisthir Bhardwaj, Adv.
Mr. Archit Gupta, Adv.
Ms. Rupali Sharma, Adv.
11
Mr. Saksham Garg, Adv.
Mr. Subhan Shankar Gogoi, Adv.
Mr. Jyotirmoy Chatterjee, Adv.
Mr. Arvind Gupta, AOR
Mr. Atul Kumar, AOR
Mr. Manish Kumar Gupta, AOR
Mr. Kamal Mohan Gupta, AOR
Ms. Neha Sharma, AOR
Mr. Raja Chatterjee, Adv.
Mr. Piyush Sachdev, Adv.
Mr. Idrish, Adv.
Ms. Riya Dutta, Adv.
Mr. Adeel Ahmed, AOR
Mr. Md Gouse Muddin Khan, Adv.
Mr. Jahngir Iqbal, Adv.
Ms. Anushri Singh, Adv.
Ms. Rashmi Singh, AOR
Mr. Kunwar Vikramaditya Shah, Adv.
Mr. Sanyat Lodha, AOR
Ms. Ritu Rajkumari, Adv.
Mr. Kripa Shankar Prasad, AOR
Mr. Aaryamaan Sahay, Adv.
Mr. Amit Sharma, AOR
Mr. Pranab Prakash, AOR
Mr. R. C. Kaushik, AOR
M/S. Parekh & Co., AOR
M/s. Gagrat And Co, AOR
Mr. Ujjwal A. Rana, Adv.
Mr. Himanshu Mehta, Adv.
Mr. Gagan Deep Sharma, Adv.
Mr. Satender Kr. Vashistha, Adv.
Mr. Sanchit Vashisthe, Adv.
Mr. Pranam Priya, Adv.
Mr. Gagan Deep Singh, Adv.
Mr. Gaurav Kumar, Adv.
Mr. Devesh Kumar Mishra, AOR
Mr. S.. Udaya Kumar Sagar, AOR
Mr. Chandan Kumar, AOR
Mr. Saurabh Ajay Gupta, AOR
Mr. K.M. Nataraj, A.S.G.
Mr. Mukesh Kumar Maroria, AOR
Mr. Siddhant Kohli, Adv.
12
Mr. Anuj Srinivas Udupa, Adv.
Mr. Chinmayee Chandra, Adv.
Mr. Annirudh Sharma-ii, Adv.
Ms. Suhashini Sen, Adv.
Mr. D. L. Chidananda, AOR
Mr. Neeraj Shekhar, AOR
Mrs. Kshama Sharma, Adv.
Mr. Rajesh Maurya, Adv.
Mrs. Geetha Kovilan, AOR
Mr. Pranav Kumar, AOR
Mr. Sarad Kumar Singhania, AOR
Mrs. Aarthi Rajan, AOR
Dr. Ashutosh Garg, AOR
Mr. Govind Jee, AOR
Mr. Omanakuttan K K, Adv.
Mr. Abhinav, Adv.
Mr. Akhilesh Kumar Mishra, Adv.
Mr. Rajiv Kataria, Adv.
Ms. Debjani Das Purkayastha, Adv.
M/s. Delhi Law Chambers, AOR
Mr. Mahfooz Ahsan Nazki, AOR
Mr. Ashish Prasad, Adv.
Ms. Mukta Dutta, Adv.
Mr. Harsha Gollamudi, Adv.
Mr. Pruthvi Dhinoja, Adv.
M/s. Kmnp Law Aor, AOR
Mr. Hiresh Choudhary, AOR
Mr. M.L. Lahoti, Sr. Adv.
Dr. Farrukh Khan, Adv.
Mr. Samra Khan, Adv.
Mr. Aman Dubey, Adv.
Mr. Rameshwar Prasad Goyal, AOR
Mr. Akshat Bajpai, AOR
Ms. Jayashree Mishra, Adv.
Mr. Ravindra Bana, AOR
Mr. Mimansak Bhardwaj, AOR
Ms. Manisha, Adv.
Ms. Vidya Mishra, Adv.
Mr. Shubhashish Roy, Adv.
Mr. Aakarsh Kamra, AOR
13
Mr. Tarun Gupta, AOR
Mr. Soumya Dutta, AOR
Mr. R K Pandey, Adv.
Mr. Atul Sharma, AOR
Ms. Sunieta Ojha, AOR
Mr. Sudhansu Palo, AOR
Mr. Gaurav Bhal, Adv.
Ms. Damyanti Juneja, Adv.
Dr. Joginder Singh Berwal, Adv.
Mr. Gaurav Kumar, Adv.
Ms. Abhilasha Yadav, Adv.
Mr. Jayender S Chandail, Adv.
Mr. Devendra Singh, AOR
Mr. Mohit Paul, AOR
Mr. Utkarsh Sharma, AOR
Mr. Neeraj Kumar Gupta, AOR
Mr. Ansar Ahmad Chaudhary, AOR
Ms. Madhusmita Bora, AOR
M/s. Juris Corp., AOR
Mrs. Rachna Gupta, AOR
Mr. M.l. Lahoty, Adv.
Mr. Anil Kumar Sinha, Adv.
Mr. Raghunatha Sethupathy B, AOR
Ms. Pariksha, Adv.
Mr. Bharathimohan M., Adv.
Mr. Nayan Nishchal, Adv.
Mr. Yadav Narender Singh, AOR
Mr. Yash S. Vijay, AOR
Mr. K. K. Mohan, AOR
Mr. Sudarshan Rajan, AOR
Mr. Omprakash Ajitsingh Parihar, AOR
Mr. Gaurav Dhingra, AOR
Mr. Nishit Agrawal, AOR
Mr. Mayank Goel, AOR
Mrs. B. Sunita Rao, AOR
Mr. Sumit Srivaastava, AOR
Mr. A. Radhakrishnan, AOR
Mr. Rajesh Tyagi, Adv.
Mr. Shivkumar, Adv.
Mr. Sharanagouda Patil, Adv.
Mrs. Supreeta Sharanagouda Patil, AOR
Mr. Jyotish Pandey, Adv.
Mr. Yash S Tiwari, Adv.
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M/s. S-legal Associates, AOR
Mr. Shashank Manish, AOR
Ms. Priyanjali Singh, AOR
Mr. C. K. Sasi, AOR
Ms. Meena K Poulose, Adv.
Mr. Hrishikesh Baruah, AOR
Ms. Sunieta Ojha, AOR
Mr. Shankar Divate, AOR
Ms. Anshula Vijay Kumar Grover, AOR
Ms. Asiya Khan, AOR
Mr. Umang Shankar, AOR
Mr. Shiven Varma, Adv.
Mr. Saurabh Agrawal, AOR
Ms. Kamakshi S. Mehlwal, AOR
Mr. Abhik Kumar, Adv.
Ms. Geetanjali Mehlwal, Adv.
Mr. Deepak Girdhar, Adv.
Mr. Sanveer Mehlwal, Adv.
Ms. Prachi Johri, AOR
Mr. Vikas Mehta, AOR
Mr. Vivek Kumar Singh, Adv.
Mr. Ashish Mohan, Adv.
Mr. Manish Vashishtha, AOR
Ms. Sunayna Agarwal, Adv.
Mr. Upender Thakur, Adv.
Ms. Anchal Khanna, Adv.
Mr. Vaibhav Vashishtha, Adv.
Mr. Sanjay Jain, AOR
Mr. Siddhartha Jha, AOR
Mr. Anirudh Sharma, AOR
Mr. Varun Kesharwani, Adv.
Mr. Vikram Singh, AOR
Mr. Vikrant Pachnanda, AOR
Ms. Celeste Agarwal, AOR
Mr. Mohan Babu Agarwal, Adv.
Ms. Akansha Agarwal, Adv.
Mr. Divyesh Pratap Singh, AOR
Mr. Vipin Kumar Jai, AOR
Mr. Ashwani Kumar, AOR
15
Ms. Eshna Kumar, Adv.
M/s. Udit Kishan And Associates, AOR
Mr. Sushil Kumar Singh, AOR
Ms. Charu Mathur, AOR
Ms. S. Ramamani, AOR
Mr. Mandeep Kalra, AOR
Ms. Radhika Narula, Adv.
Ms. Anushna Satapathy, Adv.
Ms. Chitrangada Singh, Adv.
Ms. Radhika Jalan, Adv.
Ms. Widaphi Lyngdoh, Adv.
Ms. Gauri Rajput, Adv.
Mr. Vaibhav Yadav, Adv.
Mr. Paras Mohan Sharma, Adv.
Ms. Shefali Tripathi, Adv.
Mr. Navneet R., AOR
Mr. Jatin Bansal, Adv.
Ms. Alankrita Sinha, Adv.
Mr. Jinendra Jain, AOR
Mr. Mukesh Kumar, AOR
Ms. Meenakshi Sood, Adv.
Ms. Muskan Katyayan, Adv.
Mr. Shantanu Sagar, AOR
Mrs. Divya Mishra, Adv.
Mr. Anil Kumar, Adv.
Mr. Gunjesh Ranjan, Adv.
Mr. Shaurya Vardhan Singh, Adv.
Mr. Ashish K Singh, Adv.
Ms. Niharika Rai, Adv.
Mr. Jaideep Gupta, Sr. Adv.
Mr. Kunal Chatterji, AOR
Ms. Maitrayee Banerjee, Adv.
Mr. Rohit Bansal, Adv.
Mr. Varij Nayan Mishra, Adv.
Mr. Sonal Jain, AOR
Mr. Siddhant Sharma, AOR
Ms. Filza Moonis, AOR
Mr. Rajiv Ranjan Dwivedi, AOR
Mr. Roshan Santhalia, AOR
Mr. Akshat Kumar, AOR
16
Mr. D.K. Rustagi, Adv.
Mr. B Ragunath, Adv.
Mr. Sriram P., AOR
Ms. Nimisha Thomas, Adv.
Mr. Abhisth Kumar, AOR
Ms. Manju Jetley, AOR
Mr. K M Natraj, A.S.G.
Mr. Vikramjit Bannerjee, A.S.G.
Ms. Ruchi Kohli, Sr. Adv.
Mr. Santosh Kumar, Adv.
Mrs. Alka Aggarwal, Adv.
Mr. Siddhant Kohli, Adv.
Mr. Sughosh Subramanium, Adv.
Mr. Raman Yadav, Adv.
Mr. Digvijay Dam, Adv.
Mr. Raj Bahadur Yadav, AOR
Petitioner-in-person, AOR
Mr. Syed Jafar Alam, AOR
Ms. Mithu Jain, AOR
Mr. Rohit Kumar Singh, AOR
Ms. Shweta Priyadarshini, Adv.
Ms. Nishi Singh, Adv.
Mr. Shikhar Gupta, Adv.
M/s. Gorkela Law Office, AOR
Ms. Shriya Maini, AOR
Mr. Rajesh Kumar, AOR
Mr. Deepak Goel, AOR
Mr. Abhinav Shrivastava, AOR
Mr. Gajanand Kirodiwal, Adv.
Mr. Himanshu Goel, Adv.
Mr. Faisal Sherwani, AOR
Mr. Vineet Bhagat, AOR
Mr. Ankur Parihar, Adv.
Mr. Anshuman Ashok, AOR
Ms. Jaikriti S. Jadeja, AOR
Mr. Ashwani Garg, Adv.
Mr. Vijay Kumar, AOR
Mr. Somesh Chandra Jha, AOR
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Ms. Harsh Lata, AOR
Ms. Gargi Bhatta Bharali, Adv.
Mr. Sharadendu Dwivedi, Adv.
Mr. Vivek Singh, AOR
Mr. Braj Kishore Mishra, AOR
Mr. Abhishek Yadav, Adv.
Mr. Ajay Kumar Srivastava, Adv.
Ms. Mini Kishore, Adv.
Mr. Rajesh Kumar Chaurasia, AOR
Mr. E. C. Agrawala, AOR
Mr. Nikilesh Ramachandran, AOR
Mr. Gaurav Goel, AOR
Mr. D. S. Chauhan, AOR
Ms. Ruchi Singh, Adv.
Mr. Shikher Badial, Adv.
Mr. Akshat Shrivastava, AOR
Mr. Satinder Gulati, Adv.
Mr. Raj Kishor Choudhary, AOR
Mr. Vikram Patralekh, Adv.
Mr. Mohit Gupta, Adv.
Mr. Syed Faizan Ali, Adv.
Ms. Vrinda Bhandari, AOR
Mr. Shivendra Singh, AOR
Mr. P. K. Jain, AOR
Mr. Ishan Sanghi, Adv.
Mr. Rajeev Singh, AOR
Mr. Gyan Prakash Srivastava, AOR
Ms. Komal Mundhra, AOR
Mr. Divyesh Pratap Singh, AOR
Mr. Shaikh Bhaktiyar, Adv.
Mr. Anubhav Goyal, Adv.
Mr. Dhruv Dwivedi, AOR
Mr. M. Yogesh Kanna, AOR
Mr. Bijoy Kumar Jain, AOR
Mrs. Gargi Khanna, AOR
Mr. Ashwani Kumar Dubey, AOR
Mr. Chandra Shekhar Mishra, Adv.
Ms. Garima Sharma, Adv.
Ms. Swati Dwivedi, Adv.
Ms. Shreem Bajpai, Adv.
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Mr. Dipesh Sinha , AOR
Mr. K.M. Nataraj, A.S.G.
Mr. Mukesh Kumar Maroria, AOR
Mr. Siddhant Kohli, Adv.
Mr. Anuj Srinivas Udupa, Adv.
Mr. Chinmayee Chandra, Adv.
Mr. Annirudh Sharma-ii, Adv.
Ms. Suhashini Sen, Adv.
Mr. Anand Sukumar, Adv.
Mr. Bhupesh Kumar Pathak, Adv.
Mrs. Ruche Anand, Adv.
Ms. Meera Mathur, AOR
M/S. D.S.K. Legal, AOR
Mr. V. K. Monga, AOR
Ms. Gouri Monga, Adv.
Mr. Dhruv Tamta, AOR
Mr. Arvind Kumar Tewari, AOR
Ms. Pallavi Langar, AOR
Mr. Manoj C. Mishra, AOR
Mr. Nitesh Ranjan, AOR
Mr. Rakesh Mittal, Adv.
Ms. Yamini Mittal, Adv.
Mr. D. Abhinav Rao, AOR
Mr. Ajay Harshana, Adv.
Mr. Vinay Chadda, AOR
Mr. Nikhil Swami, AOR
Ms. Disha Singh, AOR
Mr. Avinash Sharma, AOR
Ms. Akanksha Kapoor, Adv.
Mrs. Damyanti Juneja, Adv.
Ms. Abilasha Yadav, Adv.
Dr. Joginder Singh Berwal, Adv.
Mr. Shatadru Chakraborty, Sr. Adv.
Ms. Sonia Dube, Adv.
Ms. Kanchan Yadav, Adv.
Ms. Saumya Sharma, Adv.
Mr. Tanishq Sharma, Adv.
M/s. Legal Options, AOR
19
Mrs. Anil Katiyar, AOR
Ms. Bharti Tyagi, AOR
Mr. Udayaditya Banerjee, AOR
Mr. C. K. Sasi, AOR
Ms. Meena K Poulose, Adv.
Mrs. Rachna Gupta, AOR
Mr. M.L. Lahoty, Adv.
Mr. Anil Kumar Sinha, Adv.
Mr. K M Natraj, A.S.G.
Mr. Vikramjit Bannerjee, A.S.G.
Ms. Ruchi Kohli, Sr. Adv.
Mr. Santosh Kumar, Adv.
Mrs. Alka Aggarwal, Adv.
Mr. Siddhant Kohli, Adv.
Mr. Sughosh Subramanium, Adv.
Mr. Raman Yadav, Adv.
Mr. Digvijay Dam, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. M. P. Vinod, AOR
Ms. Shruti Agarwal, AOR
Mr. Milind Kumar, AOR
Mr. Abhinay, AOR
Mr. Amit Shrivastava, AOR
Mr. Abhay Anand Jena, AOR
Mr. Tishampati Sen, Adv.
Ms. Riddhi Sancheti, AOR
Mr. Anurag Anand, Adv.
Mr. Mukul Kulhari, Adv.
Ms. Malvika Kapila, AOR
Mr. Abhay Singh, AOR
Mr. Gaurav Sharma, AOR
Mr. Utkarsh Jaiswal, AOR
Mr. Abhay Kumar, AOR
Mr. Ravindra Kumar, Sr. Adv.
Mr. Vipin Kumar Saxena, Adv.
Mr. Shivam Saksena, Adv.
Mr. Binay Kumar Das, AOR
Applicant-in-person, AOR
Mr. A.D.N. Rao, Sr. Adv.
Mr. Saurabh Jain, AOR
Mr. Rahul Mishra, Adv.
Mr. Shryansh Aggarwal, Adv.
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Mr. M. P. Devanath, AOR
Mr. Sajan Poovayya, Sr. Adv.
Mr. Vikram Hegde, Adv.
Ms. Hima Lawrence, AOR
Mr. Abhinav Hansaraman, Adv.
Mr. Ashutosh Yadav, Adv.
Ms. Raksha Agarwal, Adv.
Mr. Chandra Bhushan Prasad, AOR
Ms. Rashi Bansal, AOR
Dr. Sushil Balwada, AOR
Mr. Kaushal Yadav, Adv.
Mr. Nandlal Kumar Mishra, Adv.
Mr. A. Karthik, AOR
Mr. Braj Kishore Mishra, AOR
Mr. Abhishek Yadav, Adv.
Mr. Ajay Kumar Srivastava, Adv.
Ms. Mini Kishore, Adv.
Mr. B. Krishna Prasad, AOR
Mr. Kaustubh Shukla, AOR
Ms. Pushpanjali Singh, Adv.
Mr. Praveen Singh, Adv.
Mrs. Pragya Baghel, AOR
Mr. Ajit Kumar Ekka, AOR
Mr. S. K. Kulkarni, Adv.
Mr. M. Gireesh Kumar, Adv.
Mr. Ankur S. Kulkarni, AOR
Mr. Tarun, Adv.
Mr. Shantwanu Singh, AOR
Mr. Salvador Santosh Rebello, AOR
Mr. Raghav Sharma, Adv.
Ms. Kritika, Adv.
Mr. Jaskirat Pal Singh, Adv.
Ms. Ngacheitharin Chiphang, Adv.
Ms. Pratiksha Singh, Adv.
Mr. Ishan Sanghi, Adv.
Mr. Rajeev Singh, AOR
M/s. Vachher And Agrud, AOR
21
Mr. T. N. Singh, AOR
Dr. Sham Chand, Adv.
Ms. Rajshree Singh, Adv.
Mr. Guntur Pramod Kumar, AOR
Ms. Prerna Singh, Adv.
Mr. Dhruv Yadav, Adv.
Mr. Kaushik Poddar, AOR
Mr. Awanish Sinha, AOR
Ms. Manjula Gupta, AOR
Mr. Prem Sunder Jha, Adv.
Mr. Devansh Agarwal, Adv.
Mr. Pranav Raina, Adv.
Mr. S. K. Verma, AOR
Ms. Rashi Bansal, AOR
Mr. Abhishek Agarwal, AOR
Mr. Abhishek Kumar Singh, AOR
Mr. Kumar Dushyant Singh, AOR
Mr. Shakti Singh Dhakray, Adv.
Mr. Rahul Ranjan, Adv.
Ms. Subasri Jaganathan, Adv.
Mr. Rajiv Mehta, AOR
Mr. Tushar Singh, AOR
Mr. Sajan Poovayya, Sr. Adv.
Mr. Vikram Hegde, Adv.
Ms. Hima Lawrence, AOR
Mr. Abhinav Hansaraman, Adv.
Mr. Ashutosh Yadav, Adv.
Ms. Raksha Agarwal, Adv.
Mr. Amarjit Singh Bedi, Adv.
Ms. Surekha Raman, Adv.
Mr. Shreyash Kumar, Adv.
Mr. Harsh Tandon, Adv.
M/s. K J John And Co, AOR
Mr. Dhruv Surana, Adv.
Mr. Rohit Amit Sthalekar, AOR
Mr. Shashank Singh, Adv.
Mr. Pahlad Singh Sharma, AOR
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Mr. Balaji Srinivasan, AOR
Mr. Narender Hooda, Sr. Adv.
Mr. Anchit Sripat, Adv.
Mr. Myank Grover, Adv.
Mr. Arvind Kumar, Adv.
Ms. Pratibha Vyas, Adv.
Ms. Siddhi Bohra, Adv.
Mr. Parth Shekhar, Adv.
Mr. Shubham Singh, Adv.
Mr. Youkteshwari Prasad, Adv.
Mr. Vijay Singh, Adv.
Mr. Kirtikar Sukul, Adv.
Ms. Aarti Harish Bhandari, Adv.
Mr. Soumyadeep Chatterjee, Adv.
Mr. Rajat Sinha Roy, Adv.
Ms. Shalini Satyanaryan, Adv.
Mr. Himanshu Shekhar, AOR
Mr. M.l Lahoty, Adv.
Ms. Mridula Ray Bharadwaj, AOR
Mr. Awanish Kumar, AOR
Mr. Aldanish Rein, AOR
Mr. Kaustubh Anshuraj, AOR
Mr. Krishna Kumar Singh, AOR
Mr. Ashwarya Sinha, AOR
Mr. Aditya Malhotra, Adv.
Ms. Surbhi Kumari, Adv.
Mr. Sankalp Mahindru, Adv.
Mr. Bablu, Adv.
Mr. Dharmendra Kumar Sinha, AOR
Mrs. Pooja Sonkar, Adv.
Mr. Ajay Amritraj, Adv.
Mr. Partha Sil, AOR
Ms. Upasana Nath, AOR
Ms. Rashmi Nandakumar, AOR
Ms. Yashmita Pandey, Adv.
Mr. Anukul Raj, Adv.
Mrs. Nikita Raj, Adv.
Mr. Shantanu Krishna, AOR
Mr. Tushar Balla, Adv.
Mr. Naveen, Adv.
Ms. Jyoti Mendiratta, AOR
Mr. Ravi Prakash Mehrotra, Sr. Adv.
Mr. Kaushik Choudhury, AOR
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Mr. Akarsh Garg, Adv.
Mr. Shaantanu Jain, Adv.
Mr. Yudhisthir Bhardwaj, Adv.
Mr. Archit Gupta, Adv.
Ms. Rupali Sharma, Adv.
Mr. Saksham Garg, Adv.
Mr. Subhan Shankar Gogoi, Adv.
Mr. Jyotirmoy Chatterjee, Adv.
Mr. S. Niranjan Reddy, Sr. Adv.
Mr. Ramakrishnan Viraraghavan, Sr. Adv.
Mr. Munawwar Naseem, Adv.
Mr. Jaskaran Singh Bhatia, Adv.
M/s. Dua Associates, AOR
Mr. Ayush Sharma, AOR
Mr. Vaibhav Kumar, AOR
Mr. Aneesh Mittal, AOR
Mr. Shikhil Suri, Sr. Adv.
Mr. Vibhor, Adv.
Mr. Devavrat Anand, Adv.
Ms. Aanchal Tikamani, AOR
Mr. Debabrata Das, Adv.
Mr. Rohit Kumar Singh, Adv.
Mr. Shwek Priyadarshin, Adv.
Mr. Vivek Tankha, Sr. Adv.
Mr. Shree Prakash Sinha, Adv.
Mr. Rishabh Kumar, Adv.
Ms. Asmita, Adv.
Mr. Puneet Relan, Adv.
Mr. Alok Tripathi, AOR
Ms. Anubha Agrawal, AOR
Mr. Mohit D. Ram, AOR
Ms. Nayan Gupta, Adv.
Mr. Kaushik Mishra, Adv.
Mr. Shivendra Singh, AOR
Mr. Shailesh K. Rajora, Adv.
Ms. Prakriti Rastogi, Adv.
UPON hearing the counsel the Court made the following
O R D E R
1. NOIDA was directed on 21.05.2025 to accord permission and 24 approval of lay out plans, building plans and accord other ancillary approvals for three Unitech projects without prejudice to NOIDA’s right to the determination, quantification and payment of outstanding dues.
2. Mr. Ravindra Kumar, learned senior counsel for NOIDA states that in compliance to the above-stated order, necessary sanctions have been issued on 12.09.2025 and that a detailed affidavit of compliance along with sanction orders has been filed but the same is not on record.
3. The Registry is directed to tag the same with the paperbook.
4. NOIDA shall be heard with respect to its objections on 28.10.2025. The Governemnt-appointed Board of Unitech may file its reply within two weeks with advance copy to the learned senior counsel for NOIDA.
5. We are further informed that in deference to the directions contained in paragraph Nos. 2 and 3 of our order dated 21.05.2025 pertaining to IA No.784/2025, encroachment by RDC Concrete Private Limited has been removed by New Kolkata Development Authority. IA Nos.34018-340140/2025
6. These applications are moved by New Town Kolkata Development Authority seeking clarification of the order dated 04.12.2024. In this regard, it is clarified that the order dated 04.12.2024 shall also apply to the project in State of West Bengal known as “Uniworld City”.
7. Consequently, the prescribed authorities, including the Divisional Forest Officer, SEIAA, State Pollution Control Board 25 etc. may, subject to removal of deficiencies by the Unitech Ltd., consider grant of approvals, environmental clearance, consent to operate, fire and airport NOC etc. within a period of two weeks from the date of removal of objections.
IA Nos.9000-9002/2025
8. The question of validity of sale deed dated 19.06.2024 executed in respect of Survey No.98/1, 98/2 (part) is required to be determined before issuing any direction for the sanctioning of the lay out plans. Let notice be therefore issued to respondent No.1 (H.P. Rajagopala Reddy) in whose favour the second sale deed dated 19.06.2024 has been executed. Notice is made returnable on 28.10.2025. Liberty to serve the above-mentioned vendee through dasti.
IA No.286435/2024
9. There is a serious dispute between the parties with respect to the custody of the original Development Agreement and consequential stamping. It is stated on behalf of the Unitech that the Development Agreement was in two parts, one original part is with itself and the second original part is with the Andhra Pradesh Industrial Infrastructure Corporation (APIIC). Unitech has no objection in sharing 50% of the stamping charges proportionately, provided that APIIC also produces the original agreement in its possession before the competent Registering Authority.
10. Counsel for the APIIC states that they do not have any part of the original agreement in their possession as the same was returned to the then Unitech management after it was duly signed. The 26 aforesaid controversy is essentially a question of fact, and it is necessary to resolve it for giving effect to the award passed in favour of the Unitech Ltd. The Board of Unitech is, therefore, directed to produce the original Development Agreement (first part), which is in their possession, before the competent Registrar under the Registration Act in the State of Andhra Pradesh along with 50% of the stamp duty charges. The remaining 50% stamp duty shall be borne by the APIIC.
11. Let the needful be done within two weeks.
IA Nos.229281-82/2025
12. We are informed that in respect of the project at Rewari for which licence No.84/2009 was granted by the prescribed authority, some third party rights have been created. The land owners have also executed a Memorandum of Understanding along with an irrevocable Power of Attorney in favour of Unitech. In this backdrop, a prayer for renewal of licence No.84/2009 is made. Since some third party rights are stated to have been created, we direct the Director, Town and Country Planning, Haryana to hear all the parties concerned and take an appropriate decision regarding renewal of the aforementioned licence.
13. Needful shall be done within four weeks.
Senior citizen homebuyers’
14. As regard to the direction for disbursement of deposits made by some of the home buyers, we are informed that such claims were invited from the senior citizens and have since been scrutinized in terms of the order dated 06.02.2025. After scrutinizing these 27 claims, a sum of Rs.3,87,95,004/- needs to be refunded to ten home buyers.
15. Let the aforesaid amount be disbursed to the ten senior citizen home buyers.
16. The Registry of this Court is directed to release the aforementioned amount to the Board of Unitech, who are permitted to refund the same in favour of ten senior citizen home buyers. The Registry is directed to do the needful within two weeks. IA No.26890/2020
17. It is further explained that a sum of Rs.51,21,17,568/- is required to be deposited towards EPF dues of the employees for a period of 46 months from May, 2015 to February, 2019. This amount pertains to 1106 Unitech employees, as per the details in reply to I.A. No. 26890 of 2020. Let Unitech deposit the aforesaid amount with the Provident Fund Authority, for which the Registry is directed to release the requisite amount. The accounts of 1106 employees with respect to EPF dues shall be updated and a compliance affidavit shall be placed on record. Fresh option sought by some home buyers
18. At this juncture, we are informed that some of the home buyers have applied to grant them a fresh option for taking possession of the dwelling units purchased by them in place of the refund for which they have earlier opted. It is pointed out that sufficient opportunities were granted to them in the past. However, Unitech has been persuaded to place the matter again before its Board for sympathetic reconsideration of the requests received from all those 28 home buyers, who had earlier opted for refund. The home buyers who opted for refund may be granted one final and last opportunity to reconsider their previous options and submit the fresh ones. They may be given a one-time option by the Board by fixing a cut-off date for inviting such claims. Thereafter, no such request shall be entertained.
I.A. Nos.96264/2021, 96517/2021, 100079/2021, 100070/2021, 152952/2021, 153005/2021, 68319/2022, 68334/2022, 104512/2023, 104509/2023, 93117/2023, 93115/2023, 103154/2022 & 103115/2022
19. So far as the clarification sought by Hon’ble Mr. Justice A.M. Sapre, a former Judge of this Court, regarding release of dues of contractors, who are said to have executed different works in different projects, it seems to us that permitting the claimant contractors to produce new documents at this stage may lead to an unmanageable state of affairs. Therefore, his Lordship is requested to determine their claims on the basis of the documents already submitted.
20. List the matters on 28.10.2025.
SLP(C) No.12667/2018
21. Learned counsel for the petitioner has filed IA No.112969/2025, seeking liberty to withdraw the special leave petition.
22. Application is allowed.
23. The special leave petition is dismissed, as withdrawn.
24. Pending application(s), if any, shall stand closed.
(NITIN TALREJA) (PREETHI T.C.)
ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR
29