Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

Union of India - Section

Section 10 in The National Institutes of Technology, Science Education and Research, 2007

10. Authorities of Institutes. -

The following shall be the authorities of an Institute, namely :-
(a)a Board of Governors;
(b)a Senate; and
(c)such other authorities as may be declared by the Statutes to be the authorities of the Institute.