Section 2(1)(p) in Rajasthan Power Sector Reforms Transfer Scheme 2000

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(p)"Transferee" means RVUN or RVPN or Distribution Company or companies as the case may be, in whom the Undertaking or undertakings are vested:

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