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State of Uttar Pradesh - Section

Section 16 in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958

16. The Academic Council.

(1)The Academic Council shall be in-incharge of the academic affairs of the University and shall, subject to the provisions of this Act and the Statutes, have the control and general regulation of, and be responsible for, the maintenance of standards of instruction, education and examination and for the requirements for obtaining degrees and shall exercise such other powers and perform such other duties as may be conferred or imposed upon it by the Statutes. It shall have the right to advice the Kulpati (Vice Chancellor) on all academic matters.
(2)The constitution of the Academic Council and the term of office of its members shall be prescribed.