The Managing Committee ... vs The State Of Karnataka on 28 July, 2011

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Karnataka High Court

The Managing Committee ... vs The State Of Karnataka on 28 July, 2011

Bench: D.V.Shylendra Kumar

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1

IN THE HIGH COURT CF Ii.NATAI%
AT BANGALORE

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BEFGRE:

TI-IE iiGN'BLE MR JUSTICE D 'V sHYLENn--B,5;  "

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