Punjab-Haryana High Court
Mohinder Singh vs Daljit Singh on 13 December, 2018
Author: Rekha Mittal
Bench: Rekha Mittal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RSA No. 493 of 1995(O&M)
Date of decision: 13.12.2018
Mohinder Singh and others .....Appellants
VERSUS
Daljit Singh and others .....Respondents
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CORAM: HON'BLE MRS. JUSTICE REKHA MITTAL
Present: Mr. H.S. Grewal, Advocate for the appellants.
Mr. Onkar Singh, Advocate for respondents No.1 to 3.
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REKHA MITTAL, J. (Oral)
For order see RSA No.492 of 1995 titled Mohinder Singh and others Vs. Daljit Singh and others.
DECEMBER 13, 2018 (REKHA MITTAL)
'D. Gulati' JUDGE
Whether speaking/reasoned : yes/no
Whether reportable : yes/no
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