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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(2)(b) in Jammu and Kashmir State Finance Commission for Panchayats and Municipalities Act, 2011.

(b)involve the disclosure of proceedings of the Cabinet of the State Government or any Committee of the Cabinet: