Bombay High Court
Rashi Amit Mehra And Anr vs Puneet Prakash Mehra And 7 Ors on 19 August, 2024
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-45
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION NO. 4267 OF 2022
In
SUITS 1272 OF 2019
Rashi Amit Mehra And Anr ....PETITIONER
V/S
Puneet Prakash Mehra And 7 Ors. ....RESPONDENT
WITH CONTEMPT PETITION NO. 14 OF 2021 In NOTICE OF MOTION (SUITS) 2407 OF 2019 Puneet Prakash Mehra And Anr ....PETITIONER V/S Rashi Amit Mehra And 7 Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 1083 OF 2023 In SUITS 1272 OF 2019 Puneet Prakash Mehra ....PETITIONER V/S Rashi Amit Mehra And Anr ....RESPONDENT WITH INTERIM APPLICATION LODGING NO. 22820 OF 2024 In SUITS 1272 OF 2019 Page 1/2 ::: Uploaded on - 19/08/2024 ::: Downloaded on - 20/08/2024 10:25:17 ::: Puneet Prakash Mehra ....PETITIONER V/S Rashi Amit Mehra And Ors. ....RESPONDENT WITH NOTICE OF MOTION (SUITS) NO. 2407 OF 2019 In SUITS 1272 OF 2019 Rashi Amit Mehra And Anr ....PETITIONER V/S Puneet Prakash Mehra And 7 Ors. ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 19th August, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 26/09/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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