Bombay High Court
The State Of Maharashtra vs Vijay Ananta Kasabe on 18 June, 2019
Author: A. M. Dhavale
Bench: A. M. Dhavale
1 904-ALS-40-2018
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
APPLICATION FOR LEAVE TO APPEAL BY STATE NO. 40 OF 2018
The State of Maharashtra ...Applicant
Versus
Vijay Ananta Kasabe ..Respondent
Mr. S.M. Ganachari, Advocate for Applicant
CORAM : A. M. DHAVALE, J
DATE : 18th JUNE, 2019
ORAL ORDER:
Learned APP assures to give new address of respondent within two weeks. On receipt of such address, issue notice on the new address, returnable on 30.07.2019.
[ A. M. DHAVALE ] JUDGE mta ::: Uploaded on - 19/06/2019 ::: Downloaded on - 20/06/2019 04:13:30 :::