Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(9) in The Orissa Development Authorities Act, 1982

(9)The order passed under Sub-section (3) shall, subject to the order passed in appeal, if any, be final.