Allahabad High Court
Dharma Nath And Another vs D.D.C., Siddharth Nagar And Another on 2 August, 2014
Author: Anjani Kumar Mishra
Bench: Anjani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - B No. - 35269 of 2014 Petitioner :- Dharma Nath And Another Respondent :- D.D.C., Siddharth Nagar And Another Counsel for Petitioner :- Dinesh Sengar Counsel for Respondent :- C. S. C. Hon'ble Anjani Kumar Mishra,J.
Put up alongwith record of WP No. 51675 of 2013 and WP No. 29220 of 2009 on 7.8.2014 in the additional cause list.
Sri Shailesh Kumar Tripathi who appears for the petitioners in WP No. 29223 of 2009 shall inform all the counsel in the connected writ petitions in writing about this order.
Order Date :- 2.8.2014 SKS