Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 780 in Bihar Education Code, 1961

780. Powers and functions of the Board.

- In addition to the powers conferred upon the Board in Government notification no. 323, dated the 24th January, 1961 (see Chapter VI) it shall have such other powers as may be determined by the State Government from time to time.(Government Resolution no. 322, dated the 24th January, 1961.)Section XThe Board of Cultural Education (Sanskrit Shiksha Parishad), Bihar