Section 60(5) in The M.P. Griha Nirman Mandal Adhiniyam, 1972
(5)Such account shall be operated upon by such officers as may be authorised by the Board.Explanation. - For the purpose of this section the Reserve Bank of India shall mean the Reserve Bank of India constituted under the Reserve Bank of India Act, 1934 (No. 2 of 1934) and scheduled bank shall mean a bank included in the second schedule to the said Act.
