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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Uttarakhand - Subsection

Section 55(1)(b) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(b)who has acted professionally, in relation to any matter, on behalf of any person having therein any such share or interest as aforesaid, shall notwithstanding anything contained in this section, not vote or take part in any proceedings of the Board relating to such matter.