Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(d) in The Rajasthan Municipal Service Rules, 1963 (d)[ "Commission" means the Commission constituted under these rules;] [Substituted by Notification No. F.8() (Misc.) RUles) LSG/95/13314, dated 16.5.2011 (w.e.f. 28.10.1963).]
