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[Cites 0, Cited by 1] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(7) in Bombay Primary Education Act, 1947

(7)"Child" means a girl or boy whose age is not less than six and not more than fourteen years at the beginning of the school year.Explanation. - For the purposes of this definition, "school year" shall mean the year beginning with such date as the school Board, may, with the sanction of the Director, fix;