Section 8 in Tamil Nadu Music and Fine Arts University Act, 2013
8. Officers of University.
- The University shall consist of the following Officers, namely : -(1)The Chancellor;(2)The Pro-Chancellor;(3)The Vice-Chancellor;(4)The Registrar;(5)The Finance Officer;(6)The Controller of Examinations;(7)The Dean of Faculties; and(8)Such other persons as may be declared by the statutes to be officers of the University.
