Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act] State of Goa - Subsection Section 54(2)(vii) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964 (vii)the procedure to be followed by the revenue officers in enquiries under the rules including provisions for appeals and revision.