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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Tamilnadu - Subsection

Section 17(1) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006

(1)The Fund of the Scheme shall vest in and be held and applied by the Board as trustees subject to the provisions and for the purposes of the Scheme.