Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 4] [Entire Act] Union of India - Subsection Section 4(2) in The Atomic Energy Act, 1962 (2)Every person who has reason to believe that uranium or thorium occurs at any place in India, shall without delay, send intimation of such belief and the reasons therefor to the Central Government or to any such person or authority as aforesaid.
