Delhi High Court - Orders
Bibby Financial Services India Pvt Ltd vs Ecotech Apparels Pvt Ltd on 9 September, 2025
$~CO. 1 & 2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CO.PET. 328/2011
BIBBY FINANCIAL SERVICES INDIA PVT LTD.....Petitioner
Through:
versus
ECOTECH APPARELS PVT LTD .....Respondent
Through: None.
(2)
+ CRL.O.(CO.) 13/2013
M/S ECOTECH APPARRELS PVT LTD .....Petitioner
Through:
versus
SH. GAGANDEEP SINGH SAHNI & ORS. .....Respondents
Through: None.
CORAM:
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 09.09.2025
1. None appear for the parties.
2. In the interest of justice, adverse orders are deferred.
3. List on 27.11.2025.
TARA VITASTA GANJU, J SEPTEMBER 9, 2025/r This is a digitally signed order.
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