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[Cites 0, Cited by 0] [Section 48] [Entire Act]

Bombay Presidency - Subsection

Section 48(d) in The Bombay Provincial Municipal Corporations Act, 1949

(d)subject to the orders of the Standing Committee, exercise supervision and control over the acts and proceedings of the said officers and servants and, subject to the regulations, dispose of all questions relating to the service, remuneration and privileges of the said officers and servants.