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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(1)(b) in Bhubaneswar Municipal Corporation Tax on Advertisements Regulations, 2006

(b)shall not project, or be on or over the public passage beyond the general store or buildings in the street for which a regular location has been prescribed.