Himachal Pradesh High Court
Subhadra Thakur vs Om Prakash on 21 September, 2023
Subhadra Thakur versus Om Prakash .
RSA No.492 of 2019 21.09.2023 Present: Mr. Harmohan Thakur, Proxy Counsel, for the appellant.
Ms.Vishali Lakhanpal, Proxy Counsel, for the respondent.
of Power of Attorney on behalf of the respondents is still awaited. Let the same be filed within a period of four weeks.
rt (Rakesh Kainthla) Judge September, 21, 2023 (saurav pathania) ::: Downloaded on - 21/09/2023 20:37:21 :::CIS