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Kerala High Court

Chev K.M.Raju vs Kerala Financial Corporation (Kfc) on 6 April, 2026

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

WP(C) NO. 6754 OF 2022
                                           1




                                                                    2026:KER:30609

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT

                  THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

           MONDAY, THE 6TH DAY OF APRIL 2026 / 16TH CHAITHRA, 1948

                              WP(C) NO. 6754 OF 2022

PETITIONER:

                  CHEV K.M.RAJU, AGED 67 YEARS
                  S/O.K.G.MATHAI, KOCHUTHUNDIL HOUSE,
                  EMSON NAGAR EZHAMKULAM, PARAKODE P.O.,
                  PATHANAMTHITTA-691 554

                  BY ADVS.
                  SRI.V.R.GOPU
                  SHRI.G.RAJAN POTAYIL
                  SMT.URMILA.M.G



RESPONDENTS :

       1          KERALA FINANCIAL CORPORATION (KFC)
                  REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
                  VELLAYAMBALAM, THIRUVANANTHAPURAM-695 033.

       2          THE CHIEF MANAGER,
                  KERALA FINANCIAL CORPORATION,
                  BRANCH OFFICE,
                  PATHANAMTHITTA-689 645.

       3          THE GENERAL MANAGER,
                  KERALA FINANCIAL CORPORATION, VELLAYAMBALAM,
                  THIRUVANANTHAPURAM-695 033.

                  BY ADVS.
                  SRI.M.R.VENUGOPAL
                  SMT.DHANYA P.ASHOKAN (SR.)
                  SRI.S. MUHAMMAD ALIKHAN


THIS       WRIT    PETITION   (CIVIL)    HAVING   COME   UP   FOR   ADMISSION   ON
06.04.2026, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 6754 OF 2022
                                                2




                                                                              2026:KER:30609




                             BECHU KURIAN THOMAS, J.
                       ......................................................
                              W.P.(C) No.6754 of 2022
                         ...................................................
                       Dated this the 6th day of April, 2026



                                         JUDGMENT

In view of the Memo dated 14.02.2026 filed by the petitioner, the writ petition is dismissed as not pressed.

sd/-

BECHU KURIAN THOMAS JUDGE AMV/07/04/2026