Kerala High Court
Chev K.M.Raju vs Kerala Financial Corporation (Kfc) on 6 April, 2026
Author: Bechu Kurian Thomas
Bench: Bechu Kurian Thomas
WP(C) NO. 6754 OF 2022
1
2026:KER:30609
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
MONDAY, THE 6TH DAY OF APRIL 2026 / 16TH CHAITHRA, 1948
WP(C) NO. 6754 OF 2022
PETITIONER:
CHEV K.M.RAJU, AGED 67 YEARS
S/O.K.G.MATHAI, KOCHUTHUNDIL HOUSE,
EMSON NAGAR EZHAMKULAM, PARAKODE P.O.,
PATHANAMTHITTA-691 554
BY ADVS.
SRI.V.R.GOPU
SHRI.G.RAJAN POTAYIL
SMT.URMILA.M.G
RESPONDENTS :
1 KERALA FINANCIAL CORPORATION (KFC)
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
VELLAYAMBALAM, THIRUVANANTHAPURAM-695 033.
2 THE CHIEF MANAGER,
KERALA FINANCIAL CORPORATION,
BRANCH OFFICE,
PATHANAMTHITTA-689 645.
3 THE GENERAL MANAGER,
KERALA FINANCIAL CORPORATION, VELLAYAMBALAM,
THIRUVANANTHAPURAM-695 033.
BY ADVS.
SRI.M.R.VENUGOPAL
SMT.DHANYA P.ASHOKAN (SR.)
SRI.S. MUHAMMAD ALIKHAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.04.2026, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 6754 OF 2022
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2026:KER:30609
BECHU KURIAN THOMAS, J.
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W.P.(C) No.6754 of 2022
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Dated this the 6th day of April, 2026
JUDGMENT
In view of the Memo dated 14.02.2026 filed by the petitioner, the writ petition is dismissed as not pressed.
sd/-
BECHU KURIAN THOMAS JUDGE AMV/07/04/2026