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[Cites 0, Cited by 0] [Section 12AB(4)] [Section 12AB] [Entire Act]

Union of India - Subsection

Section 12AB(4)(ii) in The Income Tax Act, 1961

(ii)pass an order in writing, cancelling the registration of such trust or institution, after affording a reasonable opportunity of being heard, for such previous year and all subsequent previous years, if he is satisfied that one or more specified violations have taken place;