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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(15) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000

(15)Card Deflection Test shall be carried out for each welded girder including second hand girders, and results of such tests, together with the cards, shall be supplied to the Commissioner.