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State of Odisha - Section

Section 81 in The Orissa Municipal Employees' Pension Rules, 1989

81.

After verification of the particulars referred to in the Orissa Municipal Rules, 1953, for recovery out of the gratuity, the concerned Chairman with his recommendation for the payment of pension shall forward in Form No. IX alongwith the employees' Service Book and the Service Roll duly completed up-to-date to Director for necessary sanction.