Section 15 in The Inland Waterways Authority Of India Rules, 1986
15. Notice of meetings.
(1)A meeting of the Authority, other than a special meeting referred to in rule 6, shall be called by giving each member not less than seven clear days notice in writing, and each member shall be furnished a list of business to be disposed in that meeting.(2)A special meeting shall be called by giving each member not less than three clear days' notice in writing.
