Allahabad High Court
Shambhu Prasad Sharma vs A.D.M.(Supplies)/Rent Control & ... on 13 January, 2010
Author: Ran Vi°Ai Singh
Bench: Ran Vi°Ai Singh
Court No. - 7 Case :- WRIT - A No. - 13990 of 2001 Petitioner :- Shambhu Prasad Sharma Respondent :- A.D.M.(Supplies)/Rent Control & Eviction Officer Varanasi Petitioner Counsel :- Amit Kumar Srivastava Respondent Counsel :- C.S.C.,A.C. Tripathi Hon'ble Ran Vi°ai Singh,J.
Passed over on the request of learned counsel for the petitioner. Order Date :- 13.1.2010 VKM