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Allahabad High Court

Shambhu Prasad Sharma vs A.D.M.(Supplies)/Rent Control & ... on 13 January, 2010

Author: Ran Vi°Ai Singh

Bench: Ran Vi°Ai Singh

Court No. - 7

Case :- WRIT - A No. - 13990 of 2001

Petitioner :- Shambhu Prasad Sharma

Respondent :- A.D.M.(Supplies)/Rent Control & Eviction Officer Varanasi

Petitioner Counsel :- Amit Kumar Srivastava
Respondent Counsel :- C.S.C.,A.C. Tripathi

Hon'ble Ran Vi°ai Singh,J.

Passed over on the request of learned counsel for the petitioner. Order Date :- 13.1.2010 VKM