Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Assam - Subsection Section 4(2) in Assam Home Guards Act, 1947 (2)The superintendence of the Home Guards throughout Assam shall vest in and shall be exercise by the (State Government) through the Inspector General of Police of the (state) in such manner and to such extent as may be prescribed.
