Section 102 in West Bengal Municipal (Building) Rules, 2007
102. Fees for sanction of revised plan or part plan.
Fees for sanction of revised plan or for sanction of part plan shall be as follows :(a)part planRs 300.00 per floor per building;(b)revised planRs. 2.00 per sq. ft. of total floor area covered per building;(c)renewal feeRs. 200.00 per floor per building;
