Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 30] [Entire Act] Union of India - Subsection Section 30(1) in Chartered Accountants Act, 1949 (1)The Council may, by notifications in the Gazette of India, make regulations for the purpose of carrying out the objects of this Act.
