Rajasthan High Court - Jodhpur
Tulsi Ram Saini vs Rajhans Upadhyay on 1 July, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 310/2019
Tulsi Ram Saini
----Petitioner
Versus
Rajhans Upadhyay
----Respondent
For Petitioner(s) : Mr. Dev Anand Solanki.
For Respondent(s) : Mr. Harish Purohit.
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 01/07/2019 Mr. Harish Purohit, learned counsel appears for all the respondents and prays for time.
List the writ petition on 05.07.2019.
(ARUN BHANSALI),J 82-Rmathur/-
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