Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] NCT Delhi - Subsection Section 10(6) in The Delhi Land Holdings (Ceiling) Act, 1960 (6)The competent authority shall, after holding an inquiry in the prescribed manner, make an order determining the amount 4*** payable to any person under this section.
