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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(dd) in The U.P. Public Services (Reservation For Physically Handicapped, Dependents of Freedom Fighters and Ex-Servicemen) Act, 1993

(dd)[ "hearing impairment" means loss of sixty decibels or more in the better ear in the conversational range of frequencies; [Inserted by U.P. Act No. 6 of 1997 (w.e.f. 09.07.1997).]