Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] Union of India - Subsection Section 50(2) in The Indian Maritime University Act, 2008. (2)The decision of the Central Government as to whether a question is one of policy or not shall be final.THE SCHEDULE(See section 29)THE STATUTES OF THE UNIVERSITY
