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[Cites 0, Cited by 34] [Entire Act]

Union of India - Section

Section 4 in The Multi-State Co-Operative Societies Act, 2002

4. Autonomy and Independence.—

Co-operatives are autonomous, self-help organisations controlled by their members. If co-operatives enter into agreement with other organisations including Government or raise capital from external sources, they do so on terms that ensure their democratic control by members and maintenance of Co-operative autonomy.