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Union of India - Section

Section 64 in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

64. Sharing of income from other business of transmission licensee.

- The income from other business of transmission licensee shall be shared with the long term customer in the manner as specified in the Central Electricity Regulatory Commission (Sharing of revenue derived from utilization of transmission assets for other business) Regulations, 2007.