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[Cites 0, Cited by 0] [Section 69(7)] [Section 69] [Entire Act]

State of Madhya Pradesh - Subsection

Section 69(7)(a) in The M.P. Civil Services (Pension) Rules, 1976

(a)he shall issue a sanction letter in favour of the claimant or claimants endorsing a copy thereof to the Audit Officer indicating the amount of anticipatory family pension and 90% of the gratuity payable under these rules;