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[Cites 0, Cited by 0] [Section 158(2)] [Section 158] [Entire Act]

State of Madhya Pradesh - Subsection

Section 158(2)(a) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(a)it shall be expressed in whole rupees;