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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(3) in The Shri Jagannath Temple Rules, 1960

(3)The third category of articles shall, subject to the control of the Committee, remain within the Ratna Bhandar and under lock and key, the key remaining with the Bhandar Mekap who shall always remain accountable to the Administrator. The said articles for the purposes of their daily use of the deities shall be dealt with in the manner laid down in the record-of-rights.