Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(2) in The Foreign Trade (Regulation) Rules, 1993 (2)The mode of deposit of fee shall be as specified in the [Policy] [Substituted word "Schedule" by Notification No. G.S.R. 300(E), dated 17.4.2015 (w.e.f. 30.12.1993).].
