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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Himachal Pradesh - Subsection

Section 18(b) in The Himachal Pradesh Housing and Urban Development Authority Act, 2004

(b)acquisition by purchase, exchange or otherwise, of any land, division of the same into plots and the sale thereof after developing itself or through a Promoter, in accordance with the scheme;