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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(14) in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

(14)Lien. - Means title of an employee to hold a permanent post substantively and the right to resume or return to duty after a period or periods of absence.