Kerala High Court
Venugopal A S vs Union Of India on 12 August, 2025
Author: T.R.Ravi
Bench: T.R.Ravi
WP(C) NO. 6073 OF 2023
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2025:KER:60642
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
TUESDAY, THE 12TH DAY OF AUGUST 2025 / 21ST SRAVANA, 1947
WP(C) NO. 6073 OF 2023
PETITIONERS:
1 VENUGOPAL A S
AGED 61 YEARS
S/O ACHUTHAN NAIR TECHNICIAN CUM CRAFTSMAN (RETIRED),
THE FERTILIZERS AND CHEMICALS TRAVANCORE LTD,
UDYOGAMANDAL RESIDING AT SARO BHAVAN,
NEW ROAD, KUTTIKATTUKARA UDYOGAMANDAL P O- KOCHI,
ERNAKULAM, PIN - 683 501
2 DAVID P J
AGED 61 YEARS
S/O P D JACOB SAMPLE COLLECTOR (RETIRED),
THE FERTILIZERS AND CHEMICALS TRAVANCORE LTD,
UDYOGAMANDAL RESIDING AT PEEDIAKAPARAMBIL,
MILLUPADI, PANAYIKULAM MUPPATHADAM P O,
ALUVA, ERNAKULAM, PIN - 682 022
3 M K LALU
AGED 61 YEARS
S/O KUMARAN WORK ASSISTANT (RETIRED),
THE FERTILIZERS AND CHEMICALS TRAVANCORE LTD,
UDYOGAMANDAL RESIDING AT MEDACKAL HOUSE,
MILLUPADI ROAD MUPPATHADAM P O,
ALUVA, ERNAKULAM, PIN - 682 022
BY ADVS.
SHRI.C.S.AJITH PRAKASH
SHRI.T.K.DEVARAJAN
SHRI.BABU M.
SRI.M.B.SOORI
SMT.ANCY THANKACHAN
SHRI.NIDHIN RAJ VETTIKKADAN
SRI.HAARIS MOOSA
SMT.GOURI KAILASH
SMT.KRISHNENDU.D
WP(C) NO. 6073 OF 2023
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2025:KER:60642
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF
INDIA, MINISTRY OF FERTILIZERS & CHEMICALS,
NEW DELHI-, PIN - 110 001
2 DEPARTMENT OF PUBLIC ENTERPRISES
MINISTRY OF HEAVY INDUSTRIES & PUBLIC ENTERPRISES,
PUBLIC ENTERPRISES BHAVAN BLOCK NO.14,
CGO COMPLEX LODHI ROAD, NEW DELHI - 110 001
REPRESENTED BY THE DIRECTOR
3 DEPARTMENT OF FERTILIZERS
MINISTRY OF FERTILIZERS & CHEMICALS,
SASTRY BHAVAN, NEW DELHI - 110 001
REPRESENTED BY THE SECRETARY
4 THE FERTILIZERS AND CHEMICALS TRAVANCORE LTD
UDYOGAMANDAL (A GOVERNMENT OF INDIA ENTERPRISE)
UDYOGAMANDAL P O, KOCHI - 683 501
REPRESENTED BY THE CHAIRMAN & MANAGING DIRECTOR.
5 REGIONAL PROVIDENT FUND COMMISSIONER
EMPLOYEES PROVIDENT FUND ORGANISATION,
BHAVISHYA NIDHI BHAVAN,
KALOOR, KOCHI, PIN - 682 017
BY ADVS.
SHRI.M.GOPIKRISHNAN NAMBIAR
SHRI.V.JOHN MANI
SHRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SHRI.PAULOSE C. ABRAHAM
SHRI.RAJA KANNAN
SMT. PRINCY XAVIER, SR.GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
12.08.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 6073 OF 2023
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T.R.RAVI.J
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WP(C) No.6073 of 2023
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Dated this the 12th day of August, 2025
JUDGMENT
The counsel for the petitioners submits that the petitioners do not wish to prosecute the matter. The writ petition is hence dismissed as withdrawn.
Sd/-
T.R.RAVI JUDGE sn