Supreme Court - Daily Orders
Flemingo Travel Retail Limited vs Commissioner Of Cgst And Central Excise ... on 7 July, 2023
Bench: Abhay S. Oka, Sanjay Karol
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO.3757 OF 2023
FLEMINGO TRAVEL RETAIL LIMITED ...Appellant(s)
Vs.
COMMISSIONER OF CGST AND CENTRAL EXCISE
MUMBAI EAST ...Respondent(s)
O R D E R
We have heard the learned senior counsel for the appellant and perused the record. We do not see any cogent reason to entertain the appeal.
The appeal is accordingly dismissed.
..........................J. (ABHAY S.OKA) ..........................J. (SANJAY KAROL) NEW DELHI;
July 07, 2023.
Signature Not Verified Digitally signed by Anita Malhotra Date: 2023.07.10 17:26:40 IST Reason: 1 ITEM NO.18 COURT NO.11 SECTION XVII-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 3757/2023 FLEMINGO TRAVEL RETAIL LIMITED Appellant(s) VERSUS
COMMISSIONER OF CGST AND CENTRAL EXCISE MUMBAI EAST Respondent(s) (IA No.104894/2023-EX-PARTE AD-INTERIM RELIEF and IA No.104897/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Date : 07-07-2023 This appeal was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA HON'BLE MR. JUSTICE SANJAY KAROL For Appellant(s) Mr. Arunabh Chowdhury, Sr. Adv. Mr. Anirudh Mahadevan, Adv. Ms. Charu Nirula, Adv. Mrs. Pragya Baghel, AOR For Respondent(s) UPON hearing the counsel the Court made the following O R D E R The appeal is dismissed in terms of the signed order.
Pending applications also stand disposed of.
(ANITA MALHOTRA) (AVGV RAMU)
AR-CUM-PS COURT MASTER
(Signed order is placed on the file.) 2