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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1) in Punjab National Bank Officer Employees’ (Discipline & Appeal) Regulations, 1977

(1)Where the competent authority holds that the officer employee has been fully exonerated or that the suspension as unjustifiable, the officer employee concerned shall be granted the full pay to which he would have been entitled, had he not been suspended, together with any allowance of which he was in receipt immediately prior to his suspension, or may have been sanctioned subsequently and made applicable to all officer employees.