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State of Odisha - Section

Section 29 in Orissa Economiser Inspection Administrative Rules, 1952

29. Refund of fees.

- Fees in excess and fees paid for an inspection which for any reason not due to any fault or omission of the owner or person in charge of the economiser has not been made, shall be refunded or adjusted if applied for within one year from the date of payment.Chapter-IV Accidents